There can be no keener revelation of a society’s soul than the way in which it treats its children
" Nelson Mandela "
"First and foremost, an attempt should be Made to keep the child in family itself."
"Hon'ble JJ Committee,Orissa High Court, Cuttack "
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Hon’ble Mr. Justice Chakradhari Sharan SinghChief Justice, High Court of Orissa |
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Hon'ble Miss Justice Savitri Ratho
Chairperson
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Hon'ble Mr. Justice Aditya Kumar Mohapatra
Member
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Hon'ble Mr. Justice Murahari Sri Raman
Member
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